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Maserati Car Import Case: Mad. HC Restrains Tax Dept. from Demanding Penalty From Harris Jayaraj - (02 Jun 2023)

OTHER TAXES

Madras High Court has granted an interim injunction in favor of music composer Harris Jayaraj and restrained the State Tax Commissioner from demanding a penalty over delayed payment of entry tax for a Maserati Granturismo vehicle that he had purchased in 2010.

Tags : MADRAS HIGH COURT   HARRIS JAYARAJ   MASERATI GRANTURISMO  

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