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All. HC Refuses Bail Stating that it is Unusual for Woman to Present False Story of Sexual Assault - (02 Jun 2023)

CRIMINAL

Allahabad HC while refusing to grant bail to a man accused of raping a 17-year-old girl has observed that it would be unusual for a woman to present false story of being a victim of sexual assault so as to implicate an innocent person.

Tags : ALLAHABAD HC   BAIL  

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