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Del. HC Refuses to Stay Investigation for Alleged Misappropriation of Funds in BharatPe - (01 Jun 2023)

CRIMINAL

Delhi High Court has refused to stay investigation in FIR registered against former BharatPe MD, Ashneer Grover and his wife for alleged misappropriation of funds and causing loss of approximate Rs. 80 crores to fintech company.

Tags : DELHI HIGH COURT   ASHNEER GROVER   BHARATPE  

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