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P&H HC Grants Bail to Former AIG Ashish Kapoor In Bribery Case - (01 Jun 2023)

CRIMINAL

Punjab and Haryana High Court while taking note of petitioners' "substantial period" of custody of more than seven months, has granted bail to former Assistant Inspector General of Police (AIG) Ashish Kapoor and Assistant Sub Inspector Harvinder Singh in a bribery case.

Tags : PUNJAB AND HARYANA HIGH COURT   ASSISTANT INSPECTOR GENERAL OF POLICE   ASHISH KAPOOR   BRIBERY CASE  

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