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Vivekananda Reddy Murder Case: Tel. HC Grants Anticipatory Bail to Kadapa MP Avinash Reddy - (01 Jun 2023)

CRIMINAL

Telangana High Court while observing that no direct evidence to prove his participation in larger conspiracy is available against Avinash Reddy has granted anticipatory bail to him in Vivekananda Reddy murder case.

Tags : TELANGANA HIGH COURT   AVINASH REDDY   VIVEKANANDA REDDY MURDER  

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