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Armed Forces Tribunal Jabalpur gets extended jurisdiction- (Ministry of Defence) (03 May 2016)

MANU/DEFN/0008/2016

Defence

The Central Government notified extended jurisdiction for the Armed Forces Tribunal at Jabalpur effect 9 May 2016. Within its territorial jurisdiction will now also be included Chhatisgarh and Madhya Pradesh States.

Tags : ARMED FORCES   TRIBUNAL   JURISDICTION  

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