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Sexual Exploitation Case: Del. HC Directs CBI to Take Steps to Arrest Virendra Dixit & File Report - (01 Jun 2023)

CRIMINAL

Delhi High Court has directed the Central Bureau of Investigation (CBI) to take steps to arrest the absconder and proclaimed offender in the sexual exploitation case, Virendra Dev Dixit, a self-styled godman and to file a fresh status report in the matter.

Tags : DELHI HIGH COURT   VIRENDRA DEV DIXIT  

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