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Del. HC Dismisses Plea Challenging CBI FIR Over Publication of Classified Information About RAW - (01 Jun 2023)

CIVIL

Delhi HC has dismissed plea filed by retired Major General V.K. Singh against FIR registered by CBI alleging that he published some classified and secret information about Research and Analysis Wing (RAW) in his book titled 'India's External Intelligence- Secrets of Research and Analysis Wing'.

Tags : DELHI HIGH COURT   MAJOR GENERAL V.K. SINGH   RESEARCH AND ANALYSIS WING   CBI  

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