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ALL. HC Dismisses Masjid Committee's Plea Challenging Maintainability of Hindu Worshipper’s Suit - (01 Jun 2023)

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Allahabad HC has dismissed the revision application moved for challenging Varanasi Court order dismissing Anjuman Intazamia Mosque Committee plea filed for challenging the maintainability of Hindu worshipper’s suit seeking right to worship inside the mosque.

Tags : ALLAHABAD HIGH COURT   HINDU WORSHIPPER’S   MASJID COMMITTEE'S   ANJUMAN INTAZAMIA MOSQUE COMMITTEE  

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