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Kerala HC: Education Loan Can’t be Rejected for Low CIBIL Score of Student - (31 May 2023)

EDUCATION

Kerala High Court has held that an application for education loan by a student could not be rejected by a bank on the ground of a low Credit Information Bureau (India) Limited (CIBIL) score of student.

Tags : KERALA HIGH COURT   CREDIT INFORMATION BUREAU (INDIA) LIMITED (CIBIL)   EDUCATION LOAN  

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