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Kar. HC Allows Petitioner Opposing Lingayat Reservation to Access Background Commission’s Report - (30 May 2023)

CONSTITUTION

Karnataka High Court while hearing plea opposing inclusion of Panchamasali Lingayat sub-sect in reservation quota available to Category 2A has directed that the petitioner be provided State Backward Classes Commission's interim report on the subject.

Tags : KARNATAKA HIGH COURT   LINGAYAT RESERVATION   STATE BACKWARD CLASSES COMMISSION  

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