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Delhi Liquor Policy Case: Delhi HC Rejects Manish Sisodia's Bail Plea - (30 May 2023)

CRIMINAL

Delhi High Court has rejected the bail plea of former Deputy Chief Minister, Manish Sisodia in a case alleging corruption in implementation of excise policy for 2021-2022 on ground that allegations are very serious in nature.

Tags : DELHI HIGH COURT   DELHI LIQUOR POLICY CASE   MANISH SISODIA  

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