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Terror Funding Case: Del. HC Issues Notice on NIA’S Plea Seeking Death Penalty for Yasin Malik - (30 May 2023)

CRIMINAL

Delhi High Court has issued notice on plea moved by National Investigation Agency (NIA) seeking death penalty for Kashmiri separatist leader Yasin Malik who was convicted in connection with a terror funding case.

Tags : DELHI HIGH COURT   NATIONAL INVESTIGATION AGENCY   TERROR FUNDING   YASIN MALIK  

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