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SC Dismisses Plea Against Eligibility Criteria of 75% Marks in Class 12 for IIT-JEE Aspirants - (30 May 2023)

EDUCATION

Supreme Court has dismissed a plea challenging the rule requiring JEE Advanced candidates to have at least 75 per cent aggregate marks in Class XII (or equivalent), which was waived during the COVID-19 pandemic but has subsequently been revived.

Tags : SUPREME COURT   ELIGIBILITY CRITERIA   IIT-JEE ASPIRANTS  

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