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Meg. HC To State: Prohibit Exhibition Of Animal Carcasses By Meat Shops and Store it in Refrigerator - (29 May 2023)

ENVIRONMENT

Meghalaya High Court while condemning display of animal carcasses at meat shops has asked state government to prohibit the same and store them in refrigerators or containers or even in showcases within the premises but not open to public view from outside.

Tags : MEGHALAYA HIGH COURT   ANIMAL CARCASSES  

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