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YS Vivekananda Reddy Murder Case: Supreme Court Stays Telangana HC Directions Till July 14 - (29 May 2023)

CRIMINAL

Supreme Court has stayed the Telangana High Court order till July 14, which directed that T. Gangi Reddy, accused in the YS Vivekananda Reddy murder case, be released on bail from July 1.

Tags : SUPREME COURT   TELANGANA HIGH COURT   T GANGI REDDY  

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