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SC to Jharkhand HC: Communicate the Marks Obtained By Candidates in Viva Voce Within 4 Weeks - (29 May 2023)

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Supreme Court has directed the Jharkhand High Court to communicate to petitioners and impleaders, who are candidates for the post of District Judge in the State the marks obtained by them in the viva voce examination within a period of four weeks.

Tags : SUPREME COURT   JHARKHAND HIGH COURT   VIVA VOCE EXAMINATION  

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