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Delhi High Court Directs News Portal to Take Down Defamatory Content Published Against MA Yusuff Ali - (29 May 2023)

MEDIA AND COMMUNICATION

Delhi High Court while granting interim relief to MA Yusuff Ali, Chairman of Lulu Group International has directed the editor of online Malayalam news portal "Marunadan Malayalee", to remove all defamatory content published against MA Yusuff Ali from social media within 24 hours.

Tags : DELHI HIGH COURT   MA YUSUFF ALI   LULU GROUP INTERNATIONAL   MARUNADAN MALAYALEE  

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