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2018 Double Murder Case: P&H HC Acquits Four Convicts - (29 May 2023)

CRIMINAL

Punjab & Haryana High Court has acquitted four convicts who were sentenced to life imprisonment in 2021 by Additional Sessions Judge, Gurdaspur, by giving benefit of doubt to them in a 2018 double murder case.

Tags : PUNJAB & HARYANA HIGH COURT   2018 DOUBLE MURDER CASE  

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