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Raj HC: Right To Choose Gender is One of Most Basic Aspects of Self Determination, Dignity & Freedom - (29 May 2023)

CONSTITUTION

Rajasthan High Court while allowing a Physical Training Instructor to get his name and gender changed in the service record after a sex reassignment surgery has stated that right of a human being to choose his/her sex or gender is one of most basic aspects of self determination, dignity & freedom.

Tags : RAJASTHAN HIGH COURT   GENDER   FREEDOM   HUMAN BEING  

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