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SC Grants Interim Bail to Satyender Jain on Medical Grounds in PMLA Case - (26 May 2023)

CRIMINAL

Supreme Court has granted interim bail for six weeks on medical grounds to Satyendar Jain who has been under custody since May 2022 in a money laundering case.

Tags : SUPREME COURT   SATYENDAR JAIN   PMLA  

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