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CIC: Disclose File Notings of MHA Order on LG Powers - (09 May 2016)

Central Information Commission (CIC) has directed Ministry Of Home Affairs (MHA) to disclose all file notings related to the controversial notification of Centre issued on May 21, 2015 defining the role of Lt Governor in Delhi Government.

Tags : CENTRAL INFORMATION COMMISSION   MINISTRY OF HOME AFFAIRS  

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