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SC: Only Instructing Counsel Can Make Mentionings Before Vacation Bench - (24 May 2023)

CIVIL

Supreme Court while refusing to permit Senior Advocate Mukul Rohatgi to mention a matter before it, has observed that as per vacation bench norms, only instructing counsel should make mentionings, not senior counsel.

Tags : SUPREME COURT   VACATION BENCH   INSTRUCTING COUNSEL   SENIOR COUNSEL  

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