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Delhi HC to NLU Consortium: Why Can’t CLAT be Conducted in Hindi? - (23 May 2023)

EDUCATION

Delhi High Court while observing that medical entrance exams and other competitive examinations like JEE are being held in Hindi, has questioned Consortium of National Law Universities (NLUs) as to why the same cannot be done for CLAT.

Tags : DELHI HIGH COURT   CLAT   NLUS   HINDI  

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