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Bom. HC to Sameer Wankhede: Don’t Publish WhatsApp Chats Or Make Press Statements In Extortion Case - (23 May 2023)

CRIMINAL

Bombay High Court while extending interim protection to former NCB officer Sameer Wankhede in extortion case regarding arrest of Aryan Khan in 2021, has directed him not to publish whatsapp chats or make press statements as the matter is sub-judice before the court.

Tags : BOMBAY HIGH COURT   SAMEER WANKHEDE   EXTORTION   ARYAN KHAN  

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