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SC Expert Committee in Adani-Hindenburg Report Probe: Prima Facie ‘No Regulatory Failure’ - (22 May 2023)

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Supreme Court Expert Committee has stated that prima facie SEBI has not been able to make out a case of any regulatory failure on part of Adani group, and that this prima facie position can’t be confirmed unless more investigation is done.

Tags : SUPREME COURT   EXPERT COMMITTEE   SEBI   ADANI-HINDENBURG REPORT  

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