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J&K&L HC Stays Gurdwara Board Elections - (22 May 2023)

ELECTION

Jammu and Kashmir and Ladakh High Court has stayed the operation of a notification pertaining to the conduct of elections to the Gurdwara Parbandhak Board which was issued by the Divisional Commissioner of Jammu.

Tags : JAMMU AND KASHMIR AND LADAKH HIGH COURT   GURDWARA PARBANDHAK BOARD  

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