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Prabhat Gupta Murder Case: Allahabad HC Upholds Acquittal of Ajay Mishra 'Teni' - (22 May 2023)

CRIMINAL

Allahabad High Court has upheld the acquittal of Union Minister of State for Home, Ajay Mishra Teni in a 23 year old Prabhat Gupta Murder Case

Tags : ALLAHABAD HIGH COURT   BAIL   PRABHAT GUPTA MURDER CASE   AJAY MISHRA 'TENI'  

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