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Delhi HC Constitutes Committee for Implementation of National Rare Diseases Policy - (19 May 2023)

LAW OF MEDICINE

Delhi High Court while constituting a five member committee to effectively implement National Policy for Treatment of Rare Diseases, 2017, has stated that committee would undertake a periodic review of policy and recommend to Ministry of Health and Family Welfare any changes needed in policy.

Tags : DELHI HIGH COURT   RARE DISEASES   MINISTRY OF HEALTH AND FAMILY WELFARE  

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