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SC: Kuno National Park is Not Sufficient to Accommodate Cheetahs - (19 May 2023)

ENVIRONMENT

Supreme Court while hearing an application moved by an expert committee constituted to guide and direct National Tiger Conservation Authority has asked centre to consider if newly introduced cheetahs can be spread over in country since Kuno National Park is not sufficient to accommodate them.

Tags : SUPREME COURT   KUNO NATIONAL PARK   NATIONAL TIGER CONSERVATION AUTHORITY   CHEETAHS  

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