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SC to Law Enforcement in Manipur: Take Action on Apprehensions of Attack on Tribals - (18 May 2023)

CIVIL

Supreme Court while directing law enforcement agencies in Manipur to take action on apprehensions of attack raised by Manipur Tribal Forum Delhi on tribals by militant organisations, has stated that Indian army must protect these persons because police are on side of assailants.

Tags : SUPREME COURT   LAW ENFORCEMENT AGENCIES   MANIPUR   TRIBALS  

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