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SC in Adani-Hindenburg Case: Deadline for SEBI Probe Extended Till August 14 - (18 May 2023)

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Supreme Court in Adani-Hindenburg case has extended deadline for Securities and Exchange Board of India (SEBI) till August 14, 2023 for competing its investigation into allegations made by the Hidenburg Research against Adani Group Companies about manipulations in stock prices.

Tags : SUPREME COURT   ADANI-HINDENBURG CASE   SEBI  

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