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SC to States: Examine Socio Economic Reasons Behind Demand for Illegal Arms - (17 May 2023)

CRIMINAL

Supreme Court in a suo motu case has directed State Governments and Union Territories to file their response as to why is there a demand for such kinds of illegal arms and asked them to go into socio-economic reasons for the same.

Tags : SUPREME COURT   SOCIO-ECONOMIC REASONS   ILLEGAL ARMS  

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