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SC Refuses to Refer ‘Vijay Madanlal Choudhary’ Judgment to a Larger Bench - (17 May 2023)

CRIMINAL

Supreme Court while rejecting a plea to refer to Vijay Madanlal Choudhary judgment (MANU/SC/0924/2022) to a larger bench has stated that a grinding halt would be brought to pending investigations in money laundering cases if judgment is referred to a larger bench.

Tags : SUPREME COURT   PMLA   VIJAY MADANLAL CHOUDHARY   REFERENCE  

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