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SC: While Recording Statement Involving Large Number of Prosecution Witnesses, Utilize S.313(5) CrPC - (16 May 2023)

CRIMINAL

Supreme Court has opined that while recording statement under Section 313 of CrPC in cases involving large number of prosecution witnesses, Judicial Officers are advised to take benefit of subsection (5) of Section 313 of CrPC which will ensure that chances of committing errors are minimized.

Tags : SUPREME COURT   STATEMENT   CRPC   PROSECUTION WITNESSES  

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