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NGT Directs Delhi Govt. to Plant 2K Saplings in Lieu of 216 Trees - (06 May 2016)

National Green Tribunal (NGT), while expressing concern over reckless felling of trees in large numbers, has directed Delhi Government to plant 2,000 trees for chopping 216 trees in a residential colony in North East Delhi.

Tags : NATIONAL GREEN TRIBUNAL   DELHI GOVT.  

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