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Del. HC to DSLSA: Educate Teenagers About Criminality of Posting Non-Consensual Intimate Content - (15 May 2023)

CRIMINAL

Delhi High Court while observing that in cases of Sexual assault inappropriate videos & photographs are captured which are used for blackmailing victims and continuing sexual abuse, has directed DSLSA to formulate a programme to educate teenagers about criminality of posting such content online.

Tags : DELHI HIGH COURT   DSLSA   NON CONSENSUAL  

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