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SC in Adani-Hindenburg Probe Case: SEBI can’t Take Indefinitely Long Period - (15 May 2023)

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Supreme Court while hearing SEBI’s application seeking extension of 6 more months to complete probe in Adani-Hindenburg probe case, has directed SEBI to complete the investigation in 3 months as SEBI cannot take an indefinitely long period.

Tags : SUPREME COURT   ADANI-HINDENBURG PROBE   SEBI  

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