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P&H HC to Centre: Ensure Inter-State Boundary Disputes Between Haryana and UP Are Settled Urgently - (12 May 2023)

CONSTITUTION

Punjab and Haryana High Court while directing Union government to ensure that boundary dispute between Haryana and Utter Pradesh are settled urgently has stated that office of PHCGDC survey of India Chandigarh shall ensure detailed site plan is prepared in respect of survey and of boundary pillars.

Tags : PUNJAB AND HARYANA HIGH COURT   BOUNDARY DISPUTE   HARYANA   UTTAR PRADESH  

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