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Meg. HC to State: Indicate Actions Taken Against Illegal Coal Mine Operations - (10 May 2023)

MINES AND MINERALS

Meghalaya High Court while observing that kingpins of illegal coal mining in state had been nurtured and protected by the State, has directed State to indicate the persons behind illegal coke plants that had been set up and steps taken in to bring them to book.

Tags : MEGHALAYA HIGH COURT   STATE GOVERNMENT   ILLEGAL COAL MINE  

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