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Delhi HC: Courts Can’t Controlled Adolescent Love Relationships - (10 May 2023)

CRIMINAL

Delhi High Court has observed that attitude towards early love relationships, especially adolescent love, has to be scrutinized in backdrop of their real life situations to understand their actions in a given situation and judges have to be careful while denying or granting bail in POCSO cases.

Tags : DELHI HIGH COURT   POCSO   ADOLESCENT LOVE  

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