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Del. HC: Both, a Sensitive Heart and an Alert Mind Required by Judges in Child Sexual Assault Cases - (09 May 2023)

CRIMINAL

Delhi High Court has observed that it is duty of every Court to have a sensitive heart and an alert mind while recording and conducting trial in sexual assault cases so that no further trauma or humiliation and internal agony is caused to child.

Tags : DELHI HIGH COURT   CHILD SEXUAL ASSAULT   TRAUMA  

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