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SC: Judiciary has to Modernize and Adapt to Technology - (09 May 2023)

CIVIL

Supreme Court has observed that if some judges are uncomfortable with e-files, answer is to provide them training and not to continue with old and outmoded ways of working; judiciary has to modernize and adapt to technology and tribunals like NCLAT can be no exception.

Tags : SUPREME COURT   NCLAT   E-FILES  

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