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Bom. HC: Child Custody Orders Can be Moulded Keeping in Mind Needs of the Child - (08 May 2023)

FAMILY

Bombay High Court while observing that child custody orders can’t be rigid and final, has held that they can be moulded keeping in mind the needs and welfare of the child at various stages of life including the circumstances of the parents in so far relating to the welfare of the child.

Tags : BOMBAY HIGH COURT   CHILD CUSTODY   ALTERED  

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