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SC Upholds Madras HC’s Order Quashing State’s Decision of Constituting Anti-Land Grabbing Cell - (08 May 2023)

CRIMINAL

Supreme Court has upheld Madras High Court’s decision of quashing Tamil Nadu government’s 2011 order wherein it had constituted Land Grabbing Special Cells without defining land grabbing cases.

Tags : SUPREME COURT   ANTI-LAND GRABBING CELL   TAMIL NADU  

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