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SC Gives Split Verdict on Jurisdiction of Settlement Commission w.r.t Goods U/S 123 Customs Act - (08 May 2023)

CUSTOMS

Supreme Court division bench comprising Justices Krishna Murari and Sanjay Karol has delivered a split verdict in respect to issue if jurisdiction of Settlement Commission under Section 127B of Customs Act, 1962 can be invoked in relation to goods to which Section 123 applies.

Tags : SUPREME COURT   CUSTOMS ACT   SETTLEMENT COMMISSION  

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