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Mad. HC to SBC: Take Actions Against Lawyers Issuing Fake Marriage Certificate - (08 May 2023)

CIVIL

Madras High Court has asked State Bar Council (SBC) to initiate disciplinary action against the lawyers who are conducting marriages ceremonies all over Tamil Nadu by issuing fake certificates, after providing opportunity to them within a period of 3 months.

Tags : MADRAS HIGH COURT   STATE BAR COUNCIL   LAWYERS   FAKE CERTIFICATES  

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