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Raj. HC: Paper Leaks Jeopardizes the Career of Honest and Genuine Students - (05 May 2023)

EDUCATION

Rajasthan High Court has observed that acts such as leakage of papers and other malpractices employed by the miscreants is creating havoc in the society and career of honest and genuine students are jeopardized by such acts and completely demoralizing them.

Tags : RAJASTHAN HIGH COURT   PAPER LEAKS   STUDENTS  

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