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SC Stays All. HC Order That Directed Schools to Refund/Adjust 15% Fees Paid During Covid-19 - (05 May 2023)

EDUCATION

Supreme Court has stayed Allahabad High Court’s order which had directed the schools in Uttar Pradesh to refund or adjust 15% of excess fees charged during the 2020-21 academic session, amid the COVID-19 period.

Tags : SUPREME COURT   FEES   COVID-19   REFUND  

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