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Ker. HC: Translocation of Arikomban Not Answer to Man-Animal Conflicts - (04 May 2023)

ENVIRONMENT

Kerala High Court in case pertaining to rogue elephant 'Arikomban', observed that lack of proper waste management is a reason for increasing incidents of animals encroaching into human settlement.

Tags : KERALA HIGH COURT   ARIKOMBAN   MAN-ANIMAL CONFLICTS  

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